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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Sikkim - Subsection

Section 60(2) in The Sikkim Police Act, 2008

(2)Upon a declaration being made under sub-section (1) and so long it remains in force, it shall be the duty of every Police Officer to obey lawful orders of his superior officers for the maintenance of the essential service.