Himachal Pradesh High Court
Ramesh Chand vs . Principal Secretary (Pw) & Ors on 14 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Ramesh Chand Vs. Principal Secretary (PW) & ors CWPOA No. 6374 of 2020 14.9.2022 Present: Mr. Nitin Thakur, Advocate, for the .
petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur and Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondentsÂState.
Mr. Rajinder Thakur, CGSC, for respondent No. 2.
On 31.8.2022, this Court passed the following order:
"Records produced are ordered to be retained with the office of learned Advocate General.
List on 14.9.2022. In the meanwhile, the petitioner is permitted to inspect the records."
2. Learned counsel for the petitioner states that on account of some communication gap, he had not been able to inspect the records.
Let the records be produced on the next date of hearing, so as to enable him to inspect the same.
List on 21.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 14, 2022 (kalpana) ::: Downloaded on - 14/09/2022 20:12:56 :::CIS