Himachal Pradesh High Court
Ramesh Chand vs . Principal Secretary (Pw) & Ors. on 27 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Ramesh Chand vs. Principal Secretary (PW) & Ors.
CWPOA No. 6374 of 2020 27.07.2022 Present: Mr. Raj Negi, Advocate, vice counsel for the .
petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents-
State.
Mr. Vir Bahadur Verma, CGSC, for respondent r No.2.
Learned vice counsel appearing on behalf of the petitioner states that he is under instructions not to file the rejoinder.
List on 17th August, 2022. Registry is directed to reflect the name of learned ASGI, instead of Mr. Vir Bahadur Verma, Advocate, in the cause list, henceforth.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 27th July, 2022 (himani) ::: Downloaded on - 27/07/2022 20:11:00 :::CIS