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State of Maharashtra - Section

Section 8 in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

8. Maintenance of Register and List.

- Each page of the Register and the List shall be verified by the Registrar's signature and each entry in the Register or the List, as the case may be, as respects particulars specified in clauses (e), (f) or (g) of rule 3 shall be attested by the initials of the Registrar.