Himachal Pradesh High Court
Harish Kumar Sharma vs . The Chairman-Cum-Managing Director on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Harish Kumar Sharma vs. The Chairman-cum-Managing Director .
CWP No.7467 of 2021 22.03.2022 Present: Mr. Jagan Nath, Advocate, for the petitioners.
Mr. Karan Sharma, Advocate, for the respondents.
Learned counsel for the respondents, seeks time to file reply.
List again on 12th July, 2022.
( Sabina )
Judge
( Satyen Vaidya )
March 22, 2022 Judge
(Yashwant)
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