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[Cites 0, Cited by 0] [Section 29B] [Entire Act]

State of West Bengal - Subsection

Section 29B(11) in The West Bengal Premises Tenancy Act, 1956.

(11)An order passed by the Controller shall be executed in such manner as may be prescribed.Explanation. - For the purposes of this Chapter the expression 'landlord being a Government employee' includes an employee of the Central or State Government or any local authority.