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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)Except as otherwise provided by or/under these Regulations, 'Service' of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to his/her by the Managing Director provided that he/she reports before noon otherwise his/her service shall commence from the next following working day.