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State of Odisha - Section

Section 13 in Orissa State Financial Corporation (Staff) Regulations, 1975

13. Commencement of Service.

(1)Except as otherwise provided by or/under these Regulations, 'Service' of an employee shall be deemed to commence from the working day on which an employee reports for duty in an appointment covered by these Regulations at the place and time intimated to his/her by the Managing Director provided that he/she reports before noon otherwise his/her service shall commence from the next following working day.
(2)Definition of Service. - 'Service' includes the period during which an employee is on duty as well as on leave duly authorised by the Managing Director but does not include any period during which an employee is absent from duty without permission or overstay his/ her leave, unless specially permitted by the Managing Director.Section IIProbation