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State of Assam - Section

Section 35 in The Assam Cinemas (Regulation) Rules, 1960

35. Fire precautions.

(a)In every licensed place shall be kept such number of chemical extinguishers, fire- buckets, hand pumps, blanket and other small fire appliances, as the Licensing Authority shall direct. The licensee shall comply with all directions issued by the Licensing Authority for the purpose of safeguarding the public in case of fire.
(b)All fire extinguishing appliances shall at all times be maintained in proper working order and available for instant use and all chemical fire-extinguishers shall be capable of withstanding a pressure of not less than 250 lbs. per squire inch.
(c)During an exhibition, all fire-extinguishing appliances shall be in charge of some person or persons specially nominated for this purpose. Such persons need not be employed exclusively in looking after the fire appliances but they must not be given any other work during an exhibition which would take them away from the building or otherwise prevent them from being immediately available in case of danger or alarm of fire.
(d)The building shall be provided with an efficient lighting conductor.