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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(13) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(13)In every ward in a permanent hospital one of each of the following items of equipment shall be provided for each bed in the hospital ward and shall be within reach of that bed:
(a)a locker approximately 30.48 centimetres square by 61.00 centimetres high, and fitted with a flat top and a flat top and a shelf;
(b)a water bottle; and
(c)a tumble.