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[Cites 0, Cited by 0] [Section 31(13)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(13)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)a locker approximately 30.48 centimetres square by 61.00 centimetres high, and fitted with a flat top and a flat top and a shelf;