Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(1) in The Rajasthan Judicial Service Rules, 2010

(1)Sixty Five Percent Posts In The Cadre Of District Judge Shall Be Filled In By Promotion From Amongst Senior Civil Judges On The Basis Of Merit-Cum-Seniority Subject To Passing Of Suitability Test As Prescribed.]]