Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)The roll shall be prepared in the format adopted in the roll of the Tamil Nadu Legislative Assembly Constituency. The title and other particulars shall be in accordance with the directions of the State Election Commission issued, from time to time.