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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(2) in The Goa, Daman And Diu Land Revenue Code, 1968

(2)The first preparation of a record of rights in any village shall be made in accordance with such procedure and by such officer as may be prescribed by the Government in this behalf.