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State of Uttar Pradesh - Section

Section 93 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

93. Subordination of Committees or sub-Committees.

(1)A Zila Panchayat or a Kshettra Panchayat may at any time call for from any of its Committees and likewise a Committee may call for from any of its sub-Committees, a report of or extract from the proceedings of such Committee or sub-Committee or as the case may be, any return.
(2)The Committee or sub-Committee, as the case may be, shall with all convenient speed, comply with the request made under sub-section (1).