Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Bihar - Subsection Section 61(3) in Bihar Inland Vessels Rules, 2013 (3)Every vessel shall be provided with atleast two heaving lines.Chapter - 11.0 Navigation and Communication EquipmentsApplication- This part shall apply to all vessels
