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State of Bihar - Section

Section 61 in Bihar Inland Vessels Rules, 2013

61. Echo sounder.

(1)Every vessel over 100 ton shall be provided with an echo sounder. and every vessel shall be provided with at least one hand lead line 15 fathoms in length with lead of at least 3.2 kg weight provided that small vessel plying in shallow waters shall be provided with a depth measuring pole or rod suitably marked.
(2)Every open vessel shall be provided with at least three oars three row locks and two efficient boat hooks.
(3)Every vessel shall be provided with atleast two heaving lines.Chapter - 11.0 Navigation and Communication EquipmentsApplication- This part shall apply to all vessels