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Madhya Pradesh High Court

Ajay Modi vs Narendra Kumar Chourasiya on 23 October, 2017

THE HIGH COURT OF MADHYA PRADESH SA-1002-2017 (AJAY MODI Vs NARENDRA KUMAR CHOURASI YA) 3 Jabalpur, Dated : 23-10-2017 Parties through their counsel. Learned counsel for the appellant seeks time to argue the matter.

Prayer is allowed.

List the matter in the next week. (RAJEEV KUMAR DUBEY) JUDGE diXit