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State of Uttar Pradesh - Section

Section 6 in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

6. Constitution of Advisory Committee.

(1)The State Government shall for each year constitute for each such Division of a Commissioner, where tendu leaves grow, an Advisory Committee which shall consist of not more than nine members nominated by the State Government :Provided that not more than one-third of such members shall be from amongst persons who are growers of tendu leaves.
(2)The Advisory Committee for each division shall advise the State Government in the matter of fixation from time to time of a fair and reasonable price at which tendu leaves offered for sale may be purchased by or on behalf of the State Government in that division, and also on such other matters as may be referred to it by the State Government.
(3)The business of the Committee shall be conducted in such manner as may be prescribed.