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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Manipur - Subsection

Section 86(2) in Manipur International University Act, 2018

(2)The University may appoint persons working in any other University or academic institution or involved in research of significance in any industry or any practitioner as adjunct, guest or visiting teacher of the University on such terms and for such duration as the University may decide in consultation with the other University or institution.