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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in West Bengal Electrical Licensing Rules, 2017

(2)Every examination shall be of such a nature as to test the skill and practical knowledge of the candidate for ascertaining his competency and the adequacy of his practical experience to the satisfaction of the Board with the purpose of granting certificates of competency and permits under the regulations.