Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Madhya Pradesh - Subsection Section 110(23) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (23)Fee to obtain document personally from office within 24 hours, Rs. 10 in addition to prescribed fee for each document.
