Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(4) in Tamil Nadu State Council for Higher Education Act, 1992 (4)It shall come into [force on such date] [Act came into force on the 9th day of November 1992.] as the Government may, by notification, appoint.
