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[Cites 0, Cited by 0] [Section 108J(1)] [Section 108J] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108J(1)(ii) in Jammu and Kashmir Panchayati Raj Rules, 1996

(ii)that the candidate for his election suffers from any disqualification which debars him for being chosen as member of Panchayat Halqa under any provisions of the Act; and