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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(12) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

12.2The charges for connection, reconnection and disconnection shall be in accordance with the Schedule of Charges given in these Regulations. Temporary Disconnection