Section 65 in Gujarat Organic Agricultural University Act, 2017
65. Appointment of first Vice-Chancellor.
(1)Notwithstanding anything contained in section 24. the first Vice- Chancellor shall be appointed by the State Government as soon as practicable after the date of commencement of this Act for a period not exceeding two years and on such terms and conditions as the State Government may thinks fit.(2)A person who has attained excellence and demonstrated leadership qualities in agricultural development alongwith minimum 10 years of administrative experience in the State of Gujarat and he has not attained age of 65 years shall be eligible for candidature to the post of Vice-Chancellor.
