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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Children's and Women's Welfare Service Rules, 1989

(3)On receipt of applications directly from the eligible candidates and names from the Employment Exchanges,candidates should be asked to submit, by the specified date, true copies of the certificates and mark-sheets of every examination they have passed beginning with and including the High School Certificate Examination or an equivalent examination.