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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(1)The merit list shall be prepared on the basis of All India Overall Rank of the candidate, who found eligible in the NEET-PG of the current academic year.