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State of Gujarat - Section

Section 11 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

11. Preparation of Merit List for admission.

- The merit list of the candidates, who have applied for admission, in the prescribed form, within the prescribed time limit and who are found eligible for admission under these rules shall be prepared in the following manner, namely:-
(1)The merit list shall be prepared on the basis of All India Overall Rank of the candidate, who found eligible in the NEET-PG of the current academic year.
(2)Merit-list of In-service and Physically handicapped category will be prepared separately.
(3)Merit list of reserved category candidates shall be prepared separately.
(4)A separate list of minority students seeking admission in the respective minority institution in order of merit shall be prepared by the Admission Committee. The minority status of the candidate shall be checked / verified by the Competent Authority of the college. The minority quota seats, if any, in institution run by minorities will be filled up by minority students only.