Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Karnataka - Subsection Section 38(1)(n) in Karnataka Town and Country Planning Act, 1961 (n)draw in the prescribed form the final scheme in accordance with the draft scheme sanctioned by the State Government under section 34: