Himachal Pradesh High Court
H.P. Primary Teachers Federation vs . K.K.Pant & on 16 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
H.P. Primary Teachers Federation vs. K.K.Pant & Ors.
COPCT No.928 of 2020.
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16.03.2022. Present: Mr. Ajay Sharma, Advocate vice Mr. Peeyush Verma, Advocate, for the petitioner.
Mr. Vinod Thakur, Additional Advocate General with Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 17.03.2022 when the Registry shall ensure that the name of learned Advocate General is reflected in the Cause List.
(Tarlok Singh Chauhan) Judge 16th March, 2022.
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