Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1)(b) in The Rajasthan Subordinate Accounts Service Rules, 1963 (b)[ Working knowledge of Hindi Written in Devnagri script and knowledge of Rajasthani Culture.] [Substituted by No. F. 5(1)DOP/A-II/77 Part I, 30-1-1984.]