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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Subordinate Accounts Service Rules, 1963

(1)A candidate for direct recruitment to the posts specified in Scheduled I shall possess:-
(a)the qualification given in column 4 of Schedule I; and
(b)[ Working knowledge of Hindi Written in Devnagri script and knowledge of Rajasthani Culture.] [Substituted by No. F. 5(1)DOP/A-II/77 Part I, 30-1-1984.]