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Gujarat High Court

Manager, Ipcl (Old Name), Now Reliance ... vs Prabhudas Punjabhai Parmar on 7 January, 2021

Author: Nirzar S. Desai

Bench: Nirzar S. Desai

            C/SCA/52/2021                                             ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 52 of 2021

==========================================================
    MANAGER, IPCL (OLD NAME), NOW RELIANCE INDUSTRIES LTD.
                            Versus
                PRABHUDAS PUNJABHAI PARMAR
==========================================================
Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                              Date : 07/01/2021

                               ORAL ORDER

Heard Mr.K.S.Nanavati, learned senior advocate for Nanavati Associates for the petitioner through video conference.

Issue Notice returnable on 01.02.2021. Respondents be served through E-mode also, over and above normal mode of service.

(NIRZAR S. DESAI,J) MISHRA AMIT V. Page 1 of 1 Downloaded on : Fri Jan 08 04:28:27 IST 2021