Gujarat High Court
Manager, Ipcl (Old Name), Now Reliance ... vs Prabhudas Punjabhai Parmar on 7 January, 2021
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
C/SCA/52/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 52 of 2021
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MANAGER, IPCL (OLD NAME), NOW RELIANCE INDUSTRIES LTD.
Versus
PRABHUDAS PUNJABHAI PARMAR
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 07/01/2021
ORAL ORDER
Heard Mr.K.S.Nanavati, learned senior advocate for Nanavati Associates for the petitioner through video conference.
Issue Notice returnable on 01.02.2021. Respondents be served through E-mode also, over and above normal mode of service.
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