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[Cites 0, Cited by 0] [Section 52(13)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(13)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)If any question arises whether a voter was present at the polling station before it was closed, it shall be decided by the Election Officer or the Polling Officer, as the case may be, and his decision shall be final.