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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)Every registered household shall be assigned a registration number as per coding system prescribed by the State Government. Copies of registration shall be sent to Block Programme Officer for the purpose of reporting to other tiers of Panchayati Raj Institutions and District Programme Officer.