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State of Haryana - Section

Section 14 in Haryana Rural Employment Guarantee Scheme, 2007

14. Verification (section 5).

(1)The Gram Panchayat concerned shall verify the contents of the application and selected applications shall be placed before the Gram Sabha for getting its approval.
(2)The process of verification shall be completed within a week from the date of receipt of the applications by the Gram Panchayat.
(3)After verification the Gram Panchayat shall enter all particulars in the Registration Register in the Gram Panchayat with date of receipt. (Annexure-II).
(4)Every registered household shall be assigned a registration number as per coding system prescribed by the State Government. Copies of registration shall be sent to Block Programme Officer for the purpose of reporting to other tiers of Panchayati Raj Institutions and District Programme Officer.
(5)Gram Panchayat shall enter all the particulars in the Registration-cum- Employment Register in the format shown at Annexure-III.