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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)In Coded Manual mode, the Train Control and Signaling system shall-
(a)provide cab signals and all other indications necessary to operate the train including current speed;
(b)determine continuously the maximum safe speed and limit of movement authority;
(c)prevent train operation in excess of maximum safe speed or limit of movement authority;
(d)provide audible and visible warning if the train speed exceeds the maximum safe speed;
(e)enable train doors when the train is docked, enabling only the doors on the platform side of the train to be open; and
(f)prevent the train from starting, if the train doors are not detected closed.