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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in The U.P. Fisheries (Gazetted) Service Rules, 1993

(5)Chemists and Lecturers-By promotion from amongst substantively appointed Senior Fisheries Inspectors who have completed five years of service as such and who possess M. Sc. degree in Zoology with specialisation in Fisheries of B. Sc. Degree with Chemistry, Zoology and Botany from a University established by law in India with two years diploma from Central Institute of Fisheries Education, Bombay.