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[Cites 0, Cited by 0] [Section 156B] [Entire Act]

State of Bihar - Subsection

Section 156B(ii) in Bihar Board's Miscellaneous Rules, 1958

(ii)For crossing the efficiency bar in scale III, [Rs. 1200-30-1800] [Vide Revised Pay Scales.] the clerks will be required to pass the final examination in accounts prescribed under Rule 157 of the Board's Miscellaneous Rules, 1958.