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State of Bihar - Section

Section 156B in Bihar Board's Miscellaneous Rules, 1958

156B. Conditions for crossing the efficiency bar in the prescribed scales of pay applicable to clerks of the Divisional Forest Offices.

- (i) For crossing the efficiency bar in scale IV, [Rs. 1200-30-1800] [Vide Revised Pay Scales.] the clerks will have to pass the preliminary accounts examination prescribed under Rule 157 of the Board's Miscellaneous Rules, 1958.
(ii)For crossing the efficiency bar in scale III, [Rs. 1200-30-1800] [Vide Revised Pay Scales.] the clerks will be required to pass the final examination in accounts prescribed under Rule 157 of the Board's Miscellaneous Rules, 1958.