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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(b)"Admissions and Fee Regulatory Committee" means the Committee constituted by the Government for regulating the admissions and fixing the fees to be charged from candidates seeking admission into the Private Unaided Minority and Non-Minority Pandit Training Colleges herein after called AFRC.