Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 9 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 9. Water usage charges - Till the water usage charges are fixed by the Authority under the Act, a consumer shall be liable to pay water charges as per the existing rates.
