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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(1)(d) in The Punjab Livestock and Birds Diseases Act, 1948

(d)to regulate post mortem examination of [livestock or birds] under section 14, and the disposal of [livestock or birds] under sub- sections (1), (2) and (3) of section 17;