Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Karnataka - Subsection Section 1(3) in Karnataka Lifts Act, 1974 (3)It shall come in to force on such [date] [Act came into force on 1.8.1976 by notification. Text of the notification is at the end of the Act] as the Government may, by notification, appoint.
