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State of Karnataka - Section

Section 1 in Karnataka Lifts Act, 1974

1. Short title, extent and commencement.

(1)This Act may be called the Karnataka Lifts Act, 1974.
(2)It extends to the whole of the State of Karnataka.
(3)It shall come in to force on such [date] [Act came into force on 1.8.1976 by notification. Text of the notification is at the end of the Act] as the Government may, by notification, appoint.