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[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(7)(ii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(ii)Lunch at 12.30 to 1.30 P.M. and Dinner - 7.00 P.M. - 8.00 P.M.