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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(a) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(a)
(i)A student shall be deemed to have passed the examination, if he gets atleast 33% marks individually in two compulsory subjects and three elective subjects in case of Humanities, Science or Agriculture Groups and in four compulsory subjects in case of Commerce and all Groups of vocational stream
(ii)For subject/s involving oral/practical work, a candidate must obtain atleast 33% marks in the theory and practical separately in order to qualify the subject/s.