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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(3)(a) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(a)to furnish such particulars as the Board shall require of any course of study prescribed by regulations or examinations held by such body or authority or in such school or college with reference to the grant of any qualification;