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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Veterinary Council Of India Regulation, 1991

(3)A visitor who is a member of the veterinary council of India shall not receive any remuneration but shall be paid travelling and other allowances as for attending the meeting of the Veterinary Council of India.